Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Karnataka - Subsection Section 35(2) in Visvesvaraya Technological University Act, 1994 (2)The Vice-Chancellor shall be the ex-officio Chairman and the Director (Administration) shall be the Secretary of the Selection Committee.
