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State of Uttar Pradesh - Section

Section 274 in The General Rules (Civil), 1957

274. Use of [Indian] [Substituted by Notification No. 101/VIII-b-1, dated 28th February, 1962, published in U. P. Gazette, Part II, dated 9-6-1962.] numerals.

- In the maintenance and preparation of accounts and in the submission of statements relating to accounts the international form of Indian numerals shall be used.