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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(2)(a) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018

(a)the honorarium and allowances payable to and other terms and conditions of service of members of the Fee Regulatory Committee under sub-section (3) of section 3;