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Supreme Court - Daily Orders

Pavnesh Chandra vs Gvk Emri on 23 August, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.9                          COURT NO.8                 SECTION XV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   17886/2019

     (Arising out of impugned final judgment and order dated 06-05-2019
     in DBSAW No. 1625/2018 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     PAVNESH CHANDRA                                                 Petitioner(s)

                                                VERSUS

     GVK EMRI & ANR.                                                 Respondent(s)


     Date : 23-08-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)
                                    Ms. Charu Mathur, AOR

     For Respondent(s)             Mr. G. Vidya Sagar, Sr. Adv.
                                   Mr. Syed Khaja Rahmatullah, Adv.
                                   Ms. Nandini Gore, Adv.
                                   Ms. Sonia Nigam, Adv.
                                   Ms. Khushboo Bari, Adv.
                                   M/S. Karanjawala & Co., AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 30.8.2019.

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.23 17:20:36 IST Reason: