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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(1)A member, who is drawing pay below Rs. 485 in the existing pay scale and is due to retire within 10 years from [1-9-1968] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] shall be granted one advance increment in the New Pay Scale after fixation of his initial pay under rules 6, provided that the total benefit or increase in pay [X X X] [Deleted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] by fixation on of pay in the new scale, is equal to or less than the amount of next annual increment in the new pay scale. The date of normal increment shall remain unchanged.