Section 91(1)(viii) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Chattisgarh - Subsection

Section 91(1)(viii) in The Chhattisgarh Motor Vehicles Rules, 1994

(viii)knowingly or intentionally enters a stage carriage which is carrying the maximum number of passengers according to the seating capacity specified in the certificate of registration of the vehicle and any additional number permitted under the terms of the permit to be carried in excess of the seating capacity of the vehicle; or

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State of Chattisgarh - Subsection

Section 91(1)(viii) in The Chhattisgarh Motor Vehicles Rules, 1994