Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Tamilnadu - Section Section 15 in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992 15. Repeal. - The Tamil Nadu Public Property (Prevention of Destruction and Loss) Act, 1982 is hereby repealed.
