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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of West Bengal - Subsection

Section 202(b) in The West Bengal Panchayat Act, 1973

(b)of a Panchayat Samiti, shall be entitled to stand as a candidate for election as a member of a Gram Panchayat or the Zilla Parishad, and