Andhra Pradesh High Court - Amravati
D. Jaya Prakash, Chittoor Dt. 2 Othrs vs State Of A.P., Rep. By P.P., Hyd Anr on 13 September, 2019
Author: M.Satyanarayana Murthy
Bench: M.Satyanarayana Murthy
THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY
CRIMINAL PETITION NO.9084 OF 2014
ORDER:
Sri M/s. Ch. Venkata Ramana, learned counsel for the petitioner, seeks permission of the Court to withdraw the petition.
Permission is accorded. Accordingly, the Criminal Petition is dismissed as withdrawn. No costs.
The miscellaneous petitions pending, if any, shall also stand closed.
_________________________________________ JUSTICE M. SATYANARAYANA MURTHY Date:13.09.2019 Rvk MSM,J Crl.P_14562_2016 2 THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY CRIMINAL PETITION NO.6290 OF 2013 Dated 13.09.2019 Rvk