Punjab-Haryana High Court
Balwant Sharma And Another vs . State Of Punjab And Others on 24 July, 2013
Sr. No.229-A
Crl. Misc. No. M-37911 of 2011 (O&M)
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Balwant Sharma and another Vs. State of Punjab and others Present:- Mr. Siddharta Luthra, Senior Advocate with Mr. Rohit Khanna, Advocate for the petitioners.
Ms. Rita Kohli, Addl. A.G., Punjab for respondents No.1 and 3 to 5. Mr. S.S. Narula, Advocate for respondent No.2.
**** Adjourned to 17.9.2013.
To be heard with Crl. Misc. No. M-34793 of 2011. Interim order to continue.
July 24, 2013 (DAYA CHAUDHARY)
pooja JUDGE
Pooja Sharma
2013.08.13 10:03
I attest to the accuracy and
integrity of this document
High Court, Chandigarh