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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Andhra Pradesh - Subsection

Section 107(1)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)all moneys received from the Central Government and the State Government by way of revolving fund, grants, loans, advances or otherwise;