Patna High Court - Orders
Hira Lal Sharma & Ors vs Smt.Sabitri Devi & Anr on 11 February, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
C.R. No.1207 of 2007
HIRA LAL SHARMA & ORS
Versus
SMT.SABITRI DEVI & ANR
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2 11.02.2010Nobody appears to press this application when the case is called out. Yesterday on 10.02.2010 also when the matter was called out none had appeared to press this civil revision.
In the above view of the matter, the Civil Revision is dismissed for want of prosecution.
SC ( Dr. Ravi Ranjan, J.)