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Patna High Court - Orders

Hira Lal Sharma & Ors vs Smt.Sabitri Devi & Anr on 11 February, 2010

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                                C.R. No.1207 of 2007
                             HIRA LAL SHARMA & ORS
                                         Versus
                             SMT.SABITRI DEVI & ANR
                                       -----------

2   11.02.2010

Nobody appears to press this application when the case is called out. Yesterday on 10.02.2010 also when the matter was called out none had appeared to press this civil revision.

In the above view of the matter, the Civil Revision is dismissed for want of prosecution.

       SC                             ( Dr. Ravi Ranjan, J.)