Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(2) in Punjab Petition Writers (Revenue) Rules, 1982 (2)The fees specified in sub-rule(1) shall be deposited either in the Bank through Treasury Challans or be paid by means of Court fee stamps.
