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Assistant Commissioner Of Income Tax ... vs Ahmedabad Urban Develpment Authority on 26 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.60                                  COURT NO.6                  SECTION III

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39807/2017
     (Arising out of impugned final judgment and order dated 02-05-2017
     in TA No. 424/2016 passed by the High Court Of Gujarat At
     Ahmedabad)

     ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS)                        Petitioner(s)

                                                        VERSUS

     AHMEDABAD URBAN DEVELPMENT AUTHORITY                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.140095/2017-CONDONATION OF DELAY
     IN FILING)

     WITH
     Diary No(s). 42417/2017 (III)
     (IA No.10909/2018-CONDONATION OF DELAY IN FILING)

     Date : 26-03-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                    Mr. P.S. Narsimha, ASG
                                          Mr. Y.P. Adhyaru, Sr. Adv
                                          Mr. D.L. Chidananda, Adv.
                                          Mr. Arijit Prasad, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr.   Saurabh Soparkar, SR. Adv.
                                          Mr.   Preetesh Kapoor, Adv.
                                          Ms.   Hemantika Wahi, AOR
                                          Ms.   Jesal Wahi, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

To be heard along with C.A. No. 4374 of 2015 & Other connected matters.

List all these matters in the 3rd Week of July, 2018 on a Digitally signed by ASHWANI KUMAR non-miscellaneous day for final arguments. Date: 2018.03.27 17:14:41 IST Reason:

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER