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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(1)(j) in The Maharashtra Medical Practitioners Act, 1961

(j)such other matters as may be necessary for the exercise of the powers and performance of duties and functions by the [Council] [This word was substituted for the word 'faculty' by Maharashtra 23 of 1982, Section 32.] under this Act.