Calcutta High Court (Appellete Side)
Bikash Prosad Sanyal vs Ashoke Prasad Sanyal on 26 July, 2010
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
ORDER SHEET Sheet No. _______________
IN THE HIGH COURT AT CALCUTTA
_________________________________________ Jurisdiction
APPELATE SIDE
CASE NO. FAT/81 of 2010
BIKASH PROSAD SANYAL Plaintiff/Petitioner/Appellant
Versus
ASHOKE PRASAD SANYAL Defendant/Respondent
For the Petitioner :
For the Respondent :
BEFORE : Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE Hon'ble JUSTICE TARUN KUMAR GUPTA __________________________________________________________________________ Date Order __________________________________________________________________________ 26/07/2010