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Calcutta High Court (Appellete Side)

Bikash Prosad Sanyal vs Ashoke Prasad Sanyal on 26 July, 2010

Author: Subhro Kamal Mukherjee

Bench: Subhro Kamal Mukherjee

 ORDER SHEET                               Sheet No. _______________

                IN THE HIGH COURT AT CALCUTTA

                       _________________________________________ Jurisdiction

                       APPELATE SIDE



CASE NO. FAT/81 of 2010


BIKASH PROSAD SANYAL                       Plaintiff/Petitioner/Appellant

    Versus

ASHOKE PRASAD SANYAL                       Defendant/Respondent

For the Petitioner :

For the Respondent :
BEFORE : Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE Hon'ble JUSTICE TARUN KUMAR GUPTA __________________________________________________________________________ Date Order __________________________________________________________________________ 26/07/2010