Bombay High Court
Pacific Energy Private Limited vs The Income Tax Officer And And 2 Ors on 7 April, 2022
Bench: K.R. Shriram, N.R. Borkar
214-WP-2213-2014.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2213 OF 2014
Pacific Energy Private Limited ... Petitioner
Versus
The Income Tax Officer and others ... Respondents
.........
Mr. P.J. Pardiwalla, Senior Advocate alongwith Mr. Madhur Agrawal instructed
by Mr. Atul Jasani for the Petitioner.
Mr. Suresh Kumar for the Respondents.
.........
CORAM : K.R. SHRIRAM AND
N.R. BORKAR, JJ.
DATED : APRIL 7, 2022
P.C. :-
Mr. Suresh Kumar states that he has received an Affidavit filed by Petitioner pursuant to Order dated 11th March, 2022 only on 5th April, 2022 and he has not been able to take instructions. Stand over to 21st April, 2022.
( N.R. BORKAR, J. ) ( K.R. SHRIRAM, J. )
Digitally
signed by
KANCHAN
KANCHAN PRASHANT
PRASHANT DHURI
DHURI Date:
2022.04.08
17:52:45
+0530
Kanchan P Dhuri 1 / 1