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[Cites 0, Cited by 0] [Section 55(14)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(14)(b) in Bihar Factories Rules, 1950

(b)Wherever boiling tanks, caustic tanks and any other containers from which liquids which are hot corrosive or toxic may overflow or splash, are so located that the operator cannot see the contents from the floor or working area emergency shut off valves which can be controlled from a point not subject to danger of splash shall be provided to prevent danger.