Delhi High Court - Orders
Pooja Walia vs Arun Handa on 9 September, 2025
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~84
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 668/2024, CRL.M.A. 15352/2024 & CRL.M.A.
5950/2025
POOJA WALIA .....Petitioner
Through: Mr. Sanchit Saini, Advocate.
versus
ARUN HANDA .....Respondent
Through: Mr. Sanjeev Anand Senior Advocate,
Mr. Rajnish Kumar Gaind, Mr.
Hemant Kaushik, Mr. Himanshu
Gupta, Advocates.
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 09.09.2025
1. A Passover was sought at 11:15 AM and the same was given. Again after Passover, the present case is taken up, however, the learned counsel for the petitioner is seeking Passover. Considering that other cases are also listed at 2:30 PM, Passover is not possible.
2. List on 03.11.2025.
3. The order be uploaded on the website forthwith.
DR. SWARANA KANTA SHARMA, J SEPTEMBER 09, 2025/vc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/09/2025 at 22:44:59