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NCT Delhi - Section

Section 73 in The Delhi Excise Rules, 2010

73. Enquiries to be made by Deputy Commissioner before grant of licence.

- On receipt of an application, the Deputy Commissioner shall make such enquiries for verification of the particulars of application and also such other enquiries as he may deem necessary and if he is satisfied that there is no objection to the grant of licence applied for, he shall, unless the application requires the orders of the Excise Commissioner, issue a licence in the appropriate form and subject to conditions and on payment of prescribed fee.