Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(4)(b) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(b)in fixed deposits for periods not exceeding three years in-
(i)a scheduled Bank as defined in the Reserve Bank of India Act 1934 (Central Act II of 1934), or
(ii)the [Tamil Nadu] [Substituted by G.O.Ms. No. 602, RDLA, dated 6th March 1971.] State Co-operative Bank, Limited, or