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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(1) in Mizoram (Land Revenue) Act, 2013

(1)A Revenue Officer, while exercising power under this Act or any other law for the time being in force, will inquire into or to decide on any question of fact or law arising out of orders for determination between the Government and any person or between parties to any proceedings, shall be a revenue court.