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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3B(vi) in Jammu and Kashmir Panchayati Raj Act, 1989

(vi)to formulate schemes and impart awareness on matters of public interest like cleanliness, preservation of environment, prevention of pollution, guarding against social evils etc. ;