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[Cites 0, Cited by 0] [Section 23(14)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(14)(a) in The Sugar Development Fund Rules, 1983

(a)The repayment of the loan shall commence after the expiry of three years reckoned from the date of each disbursement of the loan and shall be repaid in half yearly instalments not exceeding ten in number.