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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(c) in The Delhi Police Act, 1978

(c)prevent obstructions-
(i)on the occasion of all processions and assemblies; and
(ii)in the neighbourhood of all places of worship during the time of worship; and
(iii)in all cases when any street or public place or place of public resort may be thronged or liable to be obstructed;