Kerala High Court
K.K.Biyyathu vs Smt.Aysha on 17 December, 2018
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE A.M.BABU
MONDAY ,THE 17TH DAY OF DECEMBER 2018 / 26TH AGRAHAYANA,
1940
Mat.Appeal.No. 484 of 2010
AGAINST THE ORDER IN OP 1029/2008 of FAMILY COURT,KOZHIKODE
DATED 15-03-2010
APPELLANT/PETITIONER:
K.K.BIYYATHU, AGED 62 YEARS,
W/O.LATE NIRATHUMMAL SOOPY HAJI, KALLUKOTHIYIL
HOUSE, CHEKKIYAD AMSOM AND DESOM, KOZHIKODE.
BY ADV. SRI.N.M.MOHAMMED AYUB
RESPONDENTS/RESPONDENTS:
1 SMT.AYSHA, AGED ABOUT 62 YEARS,
W/O.LATE NIRATHUMMAL SOOPY HAJI,, NIRATHUMMAL OF
VANIMEL, VANIMEL.P.O,, KOZHIKODE DISTRICT.
2 SMT.ZUBAIDA AGED ABOUT 47 YEARS
D/O.LATE SOOPY HAJI, KALLUKOTHIYIL HOUSE,,
VANIMEL, VANIMEL.P.O, KOZHIKODE DISTRICT.
3 SMT.SAKEENA AGED ABOUT 40 YEARS
D/O.LATE SOOPY HAJI, VATTAKANDIYIL HOUSE,,
CHEKKIYAD, VANIMEL.P.O, KOZHIKODE DISTRICT.
Mat.Appeal No.484/10
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4 SMT.SHAREEFA AGED ABOUT 34 YEARS
D/O.LATE SOOPY HAJI, MULLAMBATH HOUSE,
NARIPPATTA.P.O.
5 SMT.VAHIDA AGED ABOUT 32 YEARS
D/O.LATE SOOPY HAJI, VATTAKANDIYIL HOUSE,
PURAMERI AMSOM, VILATHAPURAM DESOM,
KUNINGAD.P.O.
6 SRI.AMMAD AGED ABOUT 29 YEARS
S/O.SOOPY HAJI, NIRATHUMMAL HOUSE,
VANIMEL.P.O, KOZHIKODE.
BY ADV. SRI.R.K.MURALEEDHARAN
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
17.12.2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Mat.Appeal No.484/10
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JUDGMENT
Shaffique, J.
Learned counsel for the appellant has filed a memo stating that the appellant does not want to proceed with the appeal and hence the appeal may be dismissed as not pressed. Therefore, the appeal is dismissed as not pressed.
Sd/-
A.M.SHAFFIQUE JUDGE Sd/-
A.M.BABU Rp //True Copy// JUDGE PS to Judge