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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 19 in Management and Working of the Forests

19. [ At the end of the fire season the Divisional Forest Officer should send to the Conservator of Forests the fire map of the division brought upto date and a consolidated report about the fires including intimation about those on which he has already reported.

He should pay special attention to fires which have caused serious damage. The report should also summarise the following:-