Section 13(1)(v) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

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State of Uttar Pradesh - Subsection

Section 13(1)(v) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(v)To arrange absorption of the existing employees of the societies after their screening in accordance with the instructions issued by the Registrar, Co-operative Societies, U.P.;

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State of Uttar Pradesh - Subsection

Section 13(1)(v) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976