Allahabad High Court
Oriental Bank Of Commerce vs Debts Recovery Appellate Tribunal And ... on 13 December, 2019
Author: Piyush Agrawal
Bench: Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- WRIT - C No. - 45031 of 2009 Petitioner :- Oriental Bank Of Commerce Respondent :- Debts Recovery Appellate Tribunal And Others Counsel for Petitioner :- Tarun Varma,Himanshu Tewari,Shailendra Kumar Pandey Counsel for Respondent :- Suresh C. Srivastav,S.C. Hon'ble Piyush Agrawal,J.
List revised.
None appears to press the writ petition. Sri Suresh Chandra Srivastava, learned counsel for the respondent is present.
The writ petition is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 13.12.2019 samz