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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(6) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(6)The Vice- Chancellor may take any action in an emergency which in his opinioncalls for immediate action and shall in such cases , report the action so taken in the nextmeeting of the Executive Committee.