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Union of India - Section

Section 39 in The Mineral Concession Rules, 1960

39. [ Pending applications for transfer and amalgamation [ Substituted by G.S.R. 56(E), dated 17.1.2000 (w.e.f. 18.1.2000).]

.-An application for the transfer of a mining lease or the amalgamation of mining leases pending at the commencement of these rules shall be disposed of in accordance with these rules.]