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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(b) in Telangana State Electrical Licensing Regulations, 2018

(b)to grant exemption to a candidate from taking the prescribed examination when it is satisfied that his qualification/experience entitles him to such exemption or when he satisfies the examining board which the Board may appoint for the purpose;