Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(a) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003 (a)liable under section 8 to keep books of account or to submit returns, fails to keep or submit the same in the manner prescribed; or
