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[Cites 0, Cited by 0] [Section 975] [Entire Act]

State of Punjab - Subsection

Section 975(1) in Punjab Jail Manual, 1996

(1)The disposal of complaints of officers of the Public Works Department regarding the work rests with the Superintendent. It is the duty of the Executive Engineer to see that his arrangements for materials, etc., are such that full employment is found for the number of prisoners for whom he applies.