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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(3)(b) in Goa (Regulation of Land Development and Building Construction) Act, 2008

(b)Planning and Development Authority (Development Plan) Regulations, 2000, published in the Official Gazette, Extraordinary No. 3, Series I No. 22, dated 28th August, 2003, with exception of regulations governing farm houses: