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[Cites 0, Cited by 0] [Section 4A(8)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(8)(a) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(a)the measures to ensure that such online real money game is not against the interests of sovereignty and integrity of India, security of the State, friendly relations with foreign States and public order;