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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(3)The Central Government may take or cause to be taken all necessary steps for securing possession of the undertakings which have vested in it under section 3.