Section 10(i) in The Punjab Ex-servicemen Corporation (General) Rules, 1982
(i)the Chairman or the Managing Director is absent without permission of the Government or a Director referred to in clause (e) of sub- section (1) of Section 7 of the Act is absent without permission of the Chairman for more than three consecutive meetings of the Board or of a Committee without a cause sufficient in the opinion of the Government to exonerate his absence; or
