Allahabad High Court
Commissioner Of Income Tax Lucknow vs M/S Upcom Cables Ltd. on 8 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX REFERENCE No. - 3 of 1998 Petitioner :- Commissioner Of Income Tax Lucknow Respondent :- M/S Upcom Cables Ltd. Petitioner Counsel :- S.C.Misra,Pradeep Agarwal Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra J. List in the week commencing 19.7.2010. Order Date :- 8.7.2010 Rajneesh)