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State of Tamilnadu - Section

Section 13 in The Tamil Nadu Aquaculture (Regulation) Act, 1995

13. Power to issue directions.

- The Director may issue such orders and directions of a general character as he may consider necessary in respect of any matter relating to the licences to carry on the business of aquaculture, to any licensee or licensees generally and every licensee shall give effect to such orders and directions.