Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(2)(g) in Punjab Water Supply and Sewerage Board Act, 1976

(g)the manner in which and the number of instalments and the time or times at which, the cost of the schemes will be recovered;