Delhi High Court - Orders
Rajesh Khursija vs Union Of India And Ors on 25 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4933/2018
RAJESH KHURSIJA ..... Petitioner
Through: Counsel (appearance not given).
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms Shiva Lakshmi, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 25.02.2019 List on 07.03.2019.
VIBHU BAKHRU, J FEBRUARY 25, 2019 RK