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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Mizoram - Subsection

Section 9(1)(g) in Mizoram (Finance and Accounts Service) Rules, 1991

(g)List of successful candidates. - The Commission/Board shall prepare and forward to the Government a list of candidates arranged in order of merit of the candidates who have qualified in the examination.