Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jharkhand - Subsection Section 16(4) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 (4)Result of appraisement shall be published by the order of the Assistant Consolidation Officer in Forms XXVIII and XXIX.
