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[Cites 0, Cited by 0] [Section 57K] [Entire Act]

State of Odisha - Subsection

Section 57K(3) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(3)The provision of Rules 35 to 37, 40, 41, 47 to 49, 51, 53 and 54 shall, so far as may be apply in relation to voting by voting machine and any reference in these rules to -"ballot box" or "ballot paper", shall be construed as including a reference to such voting machine".]Chapter-V Counting of Votes and Declaration of Result