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[Cites 0, Cited by 0] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(2) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(2)If a journey exceeds 12 hours but is less than 18 hours, each prisoner shall receive 460 gms. of perched gram and 115 gms. of gur to eat in transit.