Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 173G in Rajasthan Panchayati Raj Rules, 1996 173G. Maintenance of record of abadi land. - Every Panchayat shall maintain record of abadi land situated within the Panchayat area of a village in Form LIII.
