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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in The U.P. Cement Control Order, 1973

(i)'Cement company' means a company manufacturing cement and includes any person carrying on the business of distribution of cement for or on behalf of such company as sole agent or sole distributor or wholesaler.]