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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(iv) in A.P. Farmers Organisation Rules, 1997

(iv)to prepare and implement annual and long term plans for repairs , maintenance, rehabilitation for development of the irrigation and drainage systems and to accord administrative sanction as per the orders given by the Government from time to time and taking up works as per availability of resources on priority;