Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 64] [Section 2] [Entire Act] Union of India - Subsection Section 2(7) in The Registration Act, 1908 (7)lease includes a counterpart, kabuliyat, an undertaking to cultivate or occupy, and an agreement to lease;
